Prakash Chand Sharma S/O Shri Hari ... vs The State Of Rajasthan
2021 Latest Caselaw 1392 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 12143/2020

                                   Prakash Chand Sharma S/o Shri Hari Shankar Sharma
                                                                                                       ----Petitioner
                                                                        Versus
                                   The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

08/02/2021

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670

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