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Rambabu Sharma S/O Shri Dhannalal ... vs State Of Rajasthan
2021 Latest Caselaw 1382 Raj/2

Citation : 2021 Latest Caselaw 1382 Raj/2
Judgement Date : 8 February, 2021

Rajasthan High Court
Rambabu Sharma S/O Shri Dhannalal ... vs State Of Rajasthan on 8 February, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             812/2021

                                    Rambabu Sharma S/o Shri Dhannalal Sharma
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sudhir Jain For Complainant(s) : Mr. Swadeep Singh Hora For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/02/2021

List after four weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /60

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