Asmuddin S/O Farukh Ali vs State Of Rajasthan
2021 Latest Caselaw 1376 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                   11317/2020

                                    Asmuddin S/o Farukh Ali
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Dr. Mahesh Sharma, through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/02/2021

List after six weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /6

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