Citation : 2021 Latest Caselaw 1375 Raj/2
Judgement Date : 8 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
12833/2020
Bishan Singh @ Vishnu S/o Shri Shyamlal Rohalaniya
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None present For State : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
08/02/2021
List tomorrow i.e. on 09.02.2021.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /8
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