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Bajrang Lal S/O Sh. Kalyan Sahai ... vs State Of Rajasthan
2021 Latest Caselaw 1371 Raj/2

Citation : 2021 Latest Caselaw 1371 Raj/2
Judgement Date : 8 February, 2021

Rajasthan High Court
Bajrang Lal S/O Sh. Kalyan Sahai ... vs State Of Rajasthan on 8 February, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                   10250/2020

                                    Bajrang Lal S/o Sh. Kalyan Sahai Meena
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Kartar Singh Faujdar For Complainant(s) : Mr. Manoj Ojla, through VC Mr. Rajneesh Gupta For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/02/2021

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /4

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