Shubham S/O Shri Rajendra Prasad ... vs State Of Rajasthan
2021 Latest Caselaw 1255 Raj/2

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

          S.B. Criminal Miscellaneous Bail Application No.
                                1885/2021

Shubham S/o Shri Rajendra Prasad Jangid, Aged About 19 Years,
R/o Ward No. 39 Soni Market Kotputli Dist. Jaipur Raj. (At
Present Confined In Sub Jail Kotputli)
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan, Through Pp
                                                                 ----Respondent

For Petitioner(s) : Mr. Ravi Shanker Sharma For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/02/2021

1. Petitioner has filed this bail application under Section 439

Cr.P.C.

2. F.I.R. No.249/2020 was registered at Police Station Paniyala

Dist. Jaipur Rural for offence under Section 376-D I.P.C. and

Sections 66D and 66E of I.T. Act.

3. It is contended by counsel for the petitioner that there is an

inordinate delay of one year in lodging of the F.I.R. Other co-

accused have been enlarged on bail. Charge-sheet has been filed.

4. Learned Public Prosecutor has opposed the bail application.

5. I have considered the contentions.

6. Considering the contentions put forth by counsel for the

petitioner, I deem it proper to allow the bail application.

(2 of 2) [CRLMB-1885/2021]

7. This bail application is, accordingly, allowed and it is directed

that accused-petitioner shall be released on bail provided he

furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the trial Court with the stipulation that he shall appear before

that Court and any Court to which the matter be transferred, on

all subsequent dates of hearing and as and when called upon to do

so.

(PANKAJ BHANDARI),J

ARTI SHARMA /58

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