Rajasthan High Court
Kailashpati Runthala S/O Late ... vs The State Of Rajasthan on 4 February, 2021
Bench: Sabina
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Misc. Application No.1/2021
In
D.B. Civil Writ Petition (PIL) No. 108/2019
1. Kailashpati Runthala S/o Late Shri Hari Prasad Runthala, Aged
About 56 Years, Resident Of Press House, Chandak Marg, Ward
No. 6, Jeevan Chhaya, Pilani, Tehsil Chirawa, District
Jhunjhunu, Rajasthan.
2. Rohit Sharma S/o Shri Kailash Chandra Sharma, Aged About
35 Years, Resident Of Tharda Mohalla, Ward No. 14, Near
Government Ayurveda Hospital, Pilani, District Jhunjhunu,
Rajasthan
3. Babu Lal Sharma S/o Shri Bajrang Lal Sharma, Aged About 51
Years, Resident Of Ward No. 6, Nagar Palika Ke Pass, Pilani,
District Jhunjhunu, Rajasthan
4. Murli Dhar Sharma S/o Late Shri Nand Lal Sharma, Aged
About 62 Years, Resident Of Ward No. 15, Near Padiya Guest
House, Aska Ki Haveli, Pilani, District Jhunjhunu, Rajasthan
5. Lila Dhar Verma S/o Late Shri Banwari Lal, Aged About 65
Years, Resident Of Ward No. 18, Police Station Ke Pass, Luharu
Road, Pilani, Tehsil Chirawa, District Jhunjhunu, Rajasthan
----Petitioners
Versus
1. The State Of Rajasthan, Through its Principal Secretary,
Gramin Vikas And Panchayati Raj Department, Government Of
Rajasthan, Secretariat, Jaipur.
2. District Collector, Jhunjhunu, Rajasthan.
3. Sub-Divisional Officer, Surajgarh, District Jhunjhunu.
4. Tehsildar Surajgarh, Tehsil Surajgarh, District Jhunjhunu.
5. Bharat Singh Shekhawat S/o Shri Mahavir Singh Shekhawat,
Aged About 44 Years, Resident Of Ward No. 15, Vidhya Vihar,
Pilani, Tehsil Surajgarh, District Jhunjhunu, Rajasthan -
333031
6. Jitendra Runthala S/o Late Shri Sanwar Mal Runthala, Aged
About 65 Years, Resident Of Ward No. 15, Vidhya Vihar ,
Pilani, Tehsil Surajgarh, District Jhunjhunu, Rajasthan -
333031
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7. Surya Kant Chotiya S/o Late Shri Murari Lal Chotiya, Aged
About 50 Years, Resident Of Ward No. 15, Vidhya Vihar ,
Pilani, Tehsil Surajgarh, District Jhunjhunu, Rajasthan.
8. Rajesh Sharma @ Raju Forman S/o Late Shri Norang Lal
Sharma, Resident Of Ward No. 15, Vidhya Vihar , Pilani, Tehsil
Surajgarh, District Jhunjhunu, Rajasthan - 333031
9. Mahendra Singh S/o Late Shri Hanuman Singh, Aged About 43
Years, Resident Of Ward No. 15, Vidhya Vihar , Pilani, Tehsil
Surajgarh, District Jhunjhunu, Rajasthan - 333031
10. Nagendra Nowal S/o Shri Mahendra Nowal, Aged About 41
Years, Resident Of Court Road, Ward No. 15, Vidhya Vihar,
Pilani, Tehsil Surajgarh, District Jhunjhunu, Rajasthan
11. Sant Kumar S/o Shri Gokul Chand Jangid, Resident Of Court
Road, Ward No. 15, Vidhya Vihar , Pilani, Tehsil Surajgarh,
District Jhunjhunu, Rajasthan - 333031
12. Ramavtar Sharma S/o Late Shri Madan Sharma, Aged About
60 Years, Resident Of Court Road, Ward No. 15, Vidhya Vihar ,
Pilani, Tehsil Surajgarh, District Jhunjhunu, Rajasthan -
333031
----Respondents
For Petitioner(s) : Mr. Koushal Bhardwaj, Advocate
For Respondent(s) : Ms. Archana, Advocate for
Mr. Anil Mehta, Additional Advocate
General
Mr. Nikhil Simlote, Advocate for
Mr. RB Mathur, Advocate
HON'BLE MRS. JUSTICE SABINA
HON'BLE MR. JUSTICE MANOJ KUMAR VYAS
Judgment / Order
04/02/2021
Learned counsel for applicant has submitted that this application
has been rendered infructuous.
Ordered accordingly.
(MANOJ KUMAR VYAS),J (SABINA),J
Sunita Kanwar /16
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