Superintending Engineer (Mm), ... vs M/S Elektrolites (Power) Pvt Ltd
2021 Latest Caselaw 1160 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Special Appeal Writ No. 732/2019

                                    Superintending Engineer (MM), Ajmer
                                                                                                         ----Appellant
                                                                         Versus
                                    M/s Elektrolites (Power) Pvt Ltd & Anr
                                                                                                      ----Respondents

Connected With D.B. Special Appeal Writ No. 734/2019 Superintending Engineer MM, Ajmer

----Appellant Versus M/s Elektrolites Power Pvt Ltd & Anr

----Respondents

For Appellant(s) : Mr. Amit Kuri, Advocate For Respondent(s) : Mr. Sunil Nath, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

03/02/2021

As per office report, notice could not be issued to respondent

No.2 as paper book set was not filed.

Learned counsel for appellant submits that he will do the

needful forthwith.

Let notice be issued to respondent No.2 on doing needful for

26.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/5-6

Powered by TCPDF (www.tcpdf.org)