Dr. Ram Gopal Atal S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1149 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil (PIL) Writ Petition No. 10079/2020

                                    Dr. Ram Gopal Atal S/o Shri Prabhati Lal
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Of Rajasthan & Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Devendra Kumar Bhardwaj, Advocate For Respondent(s) : Ms. Archana, Advocate for Mr. Anil Mehta, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

02/02/2021

Notice issued to respondent No.4 has been received back

unserved due to incomplete address.

Let fresh notice be issued to respondent No.4 on furnishing

of his correct address through ordinary process as well as

registered post for 22.04.2021. Process dasti as well.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /9

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