Munish Kumar Sharma, Advocate, ... vs The State Of Rajasthan
2021 Latest Caselaw 1148 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                               D.B. Civil Public Interest Litigation No. 10555/2020

                                    Munish Kumar Sharma, Advocate, Son Of Late Shri Satya
                                    Narayan Sharma
                                                                                                         ----Petitioner
                                                                         Versus
                                    The State Of Rajasthan & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Munish Kumar, Advocate For Respondent(s) : Mr. Rahul Lodha, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

02/02/2021

Notice issued to respondent No.8 has not been received back

served or otherwise.

Let fresh notice be issued to respondent No.8 for

22.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

sunita/10

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