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Kannupriya @ Bebu W/O Shivraj ... vs Shivraj Singh S/O Bhanwar Singh
2021 Latest Caselaw 1146 Raj/2

Citation : 2021 Latest Caselaw 1146 Raj/2
Judgement Date : 2 February, 2021

Rajasthan High Court
Kannupriya @ Bebu W/O Shivraj ... vs Shivraj Singh S/O Bhanwar Singh on 2 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Civil Contempt Petition No. 800/2019
                                                                               In
                                                        D.B. Civil Misc. Appeal No.3037/2014

                                    Kannupriya @ Bebu W/o Shivraj Singh, D/o Himmat Singh
                                                                                                          ----Petitioner
                                                                           Versus
                                    Shivraj Singh S/o Bhanwar Singh
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Manoj Kumar Bhardwaj, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

02/02/2021

List along with DB Civil Misc. Appeal No.3037/2014.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /6

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