Digamber Singh Saini S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1130 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                    1654/2021

                                   Digamber Singh Saini S/o Shri Suresh Chand
                                                                                                          ----Petitioner
                                                                        Versus
                                   State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Satya Pal Poshwal present in the Court For Respondent(s) : Mr. Manoj Sheoran present in the Court For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/02/2021

Learned Public Prosecutor is directed to call for the

Investigating Officer to apprise the Court with detail of criminal

cases registered against the accused and which are pending till

date.

List on 16.02.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /50

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