Praveen Rathore S/O Ramesh ... vs State Of Rajasthan
2021 Latest Caselaw 1129 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 85/2021

                                    Praveen Rathore S/o Ramesh Chandra Rathore
                                                                                                         ----Appellant
                                                                         Versus
                                    1.      State Of Rajasthan, Through P.p.
                                    2.      Shri Mahadev Meena S/o Shri Dholelal Meena, R/o Manda
                                            At Present Ramganjmandi, Kota Rural Raj.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Pankaj Gupta For Complainant(s) : Mr. Khushal Singh Rathore For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/02/2021

List this matter on 05.02.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /72

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