Ratan Lal vs State
2021 Latest Caselaw 18120 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 959/2018

Ratan Lal S/o Nandlal Ahir, Aged About 31 Years, Adana (Central Jail Udaipur)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Kalu Ram Bhati For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/12/2021

Having heard learned counsel for the appellant and after

going through the material available on record, I am not inclined

to suspend the sentence awarded to the accused appellant.

Accordingly, this application for suspension of sentence is

rejected.

(VIJAY BISHNOI),J

Surabhii/95-

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