Citation : 2021 Latest Caselaw 3966 Raj/2
Judgement Date : 25 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 410/2021
1. Murari Lal Gurjar, S/o Shri Radheyshyam Gurjar, Aged
About 25 Years, R/o Village Post Brnawada, Tehsil
Khandar, District Sawai Madhopur. At Present Working As
Security Guard In Bharat Nirman Rajeev Gandhi Seva
Kendra Gram Panchayat Brnawada,, Panchayat Samiti,
Khandar, District Sawai Madhopur
2. Bharat Lal Jat, S/o Shri Radheyshyam Jat, Aged About 36
Years, R/o Village Kosra, Tehsil Khandar, District Sawai
Madhopur. At Present Working As Security Guard In
Bharat Nirman Rajeev Gandhi Seva Kendra Gram
Panchayat Kosra, Panchayat Samiti, Khandar, District
Sawai Madhopur
3. Bajaranga Jat, S/o Shri Girdhari Jat, Aged About 46
Years, R/o Village And Post Mei Kalan, Tehsil Khandar,
District Sawai Madhopur. At Present Working As Security
Guard In Bharat Nirman Rajeev Gandhi Seva Kendra
Gram Panchayat Mei Kalan, Panchayat Samiti, Khandar,
District Sawai Madhopur
4. Dayal Jat, S/o Shri Laxmi Jat, R/o Village And Post Kuredi,
Tehsil Khandar, District Sawai Madhopur. At Present
Working As Security Guard In Bharat Nirman Rajeev
Gandhi Seva Kendra Gram Panchayat Kuredi, Panchayat
Samiti, Khandar, District Sawai Madhopur
5. Vijay Singh Gurjar S/o Shri Radheyshyam Gurjar, Aged
About 26 Years, R/o Village And Post Baler, Tehsil
Khandar, District Sawai Madhopur. At Present Working As
Security Guard In Bharat Nirman Rajeev Gandhi Seva
Kendra Gram Panchayat Baler, Panchayat Samiti,
Khandar, District Sawai Madhopur
6. Jagdish Jat, S/o Shri Dhinya Jat, R/o Village And Post
Kyarda Kalan, Tehsil Khandar, District Sawai Madhopur. At
Present Working As Security Guard In Bharat Nirman
Rajeev Gandhi Seva Kendra Gram Panchayat Kyarda
Kalan, Panchayat Samiti, Khandar, District Sawai
Madhopur
7. Hari Mohan Jat, S/o Shri Ram Kalyan Jat, Aged About 37
Years, R/o Village And Post Bhehramda Kalan, Tehsil
(Downloaded on 27/08/2021 at 09:11:59 PM)
(2 of 4) [CW-410/2021]
Khandar, District Sawai Madhopur. At Present Working As
Security Guard In Bharat Nirman Rajeev Gandhi Seva
Kendra Gram Panchayat Bhehramda Kalan, Panchayat
Samiti, Khandar, District Sawai Madhopur
8. Hari Ballabh Jat, S/o Shri Naga Ram Jat, Aged About 44
Years, R/o Village And Post Redawad, Tehsil Khandar,
District Sawai Madhopur. At Present Working As Security
Guard In Bharat Nirman Rajeev Gandhi Seva Kendra
Gram Panchayat Redawad, Panchayat Samiti, Khandar,
District Sawai Madhopur
9. Ramesh Chand Sain, S/o Shri Ram Prasad Sain, R/o
Village Seengaur Kalan, Tehsil Khandar, District Sawai
Madhopur. At Present Working As Security Guard In
Bharat Nirman Rajeev Gandhi Seva Kendra Gram
Panchayat Seengaur Kalan, Panchayat Samiti, Khandar,
District Sawai Madhopur
10. Mannu, S/o Shri Hari Narayan Sain, Aged About 56 Years,
R/o Village And Post Naypur, Tehsil Khandar, District
Sawai Madhopur. At Present Working As Security Guard In
Bharat Nirman Rajeev Gandhi Seva Kendra Gram
Panchayat Naypur, Panchayat Samiti, Khandar, District
Sawai Madhopur
11. Ramakant Tiwadi, S/o Shri Satya Narayan Tiwadi, Village
And Post Khandar, Tehsil Khandar, District Sawai
Madhopur. At Present Working As Security Guard In
Bharat Nirman Rajeev Gandhi Seva Kendra Gram
Panchayat Khandar, Panchayat Samiti, Khandar, District
Sawai Madhopur
12. Jagdish Bairwa, S/o Shri Panchu Lal Bairwa, Aged About
50 Years, R/o Village And Post Chitara, Tehsil Khandar,
District Sawai Madhopur. At Present Working As Security
Guard In Bharat Nirman Rajeev Gandhi Seva Kendra
Gram Panchayat Chitara, Panchayat Samiti, Khandar,
District Sawai Madhopur
13. Ram Charan Sain, S/o Shri Brijmohan Sain, Aged About
38 Years, R/o Village And Post Pali, Tehsil Khandar,
District Sawai Madhopur. At Present Working As Security
Guard In Bharat Nirman Rajeev Gandhi Seva Kendra
Gram Panchayat Pali, Panchayat Samiti, Khandar, District
Sawai Madhopur
14. Ramesh Gurjar, S/o Shri Mangi Lal Gurjar, Aged About 28
(Downloaded on 27/08/2021 at 09:11:59 PM)
(3 of 4) [CW-410/2021]
Years, R/o Village And Post Lahsoda, Tehsil Khandar,
District Sawai Madhopur. At Present Working As Security
Guard In Bharat Nirman Rajeev Gandhi Seva Kendra
Gram Panchayat Lahsoda, Panchayat Samiti, Khandar,
District Sawai Madhopur
15. Ram Sahay Bairwa, S/o Shri Sukhram Bairwa, R/o Village
And Post Rampura, Tehsil Khandar, District Sawai
Madhopur. At Present Working As Security Guard In
Bharat Nirman Rajeev Gandhi Seva Kendra Gram
Panchayat Rampura, Panchayat Samiti, Khandar, District
Sawai Madhopur
16. Narendra Sharma, S/o Shri Banshi Lal Sharma, Aged
About 30 Years, R/o Village And Post Dumoda, Tehsil
Khandar, District Sawai Madhopur. At Present Working As
Security Guard In Bharat Nirman Rajeev Gandhi Seva
Kendra Gram Panchayat Dumoda, Panchayat Samiti,
Khandar, District Sawai Madhopur
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary To The
Government, Rural Development And Panchayati Raj
Department, Govt. Secretariat, Jaipur.
2. Commissioner, Rural Development And Panchayati Raj
Department, Govt. Secretariat, Jaipur.
3. Chief Executive Officer, Zila Parishad, Sawai Madhopur.
4. Block Development Officer, Panchayat Samiti, Khandar,
Distt. Sawai Madhopur.
----Respondents
For Petitioner(s) : Mr. Vijay Pathak For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
25/08/2021
Counsel for the petitioner submitted that the issue involved
in this writ petition has already been considered by a Co-ordinate
(4 of 4) [CW-410/2021]
Bench of this Court passed in S.B. Civil Writ Petition
No.14717/2019 in the matter of Raja Ram Meena & Ors. Vs. State
of Rajasthan & Ors. decided on 30.08.2019, wherein the following
order was passed:-
"Counsel for the petitioners makes a limited prayer to decide representation by taking into consideration Annexures-6, 7 & 8. On such limited submission, we disposed of the present writ petition directing the respondents to decide the representation of the petitioners by passing a speaking order strictly in accordance with law while taking into consideration Annexures-6, 7 & 8 within a period of 60 days from today.
The writ petition is disposed of."
In that view of the matter, the present writ petition stands
disposed of in view of the judgment passed by a Co-ordinate
Bench of this Court in the matter of Raja Ram Meena (supra).
(INDERJEET SINGH),J
CHARU SONI /2
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!