Rajendra Prasad Sharma S/O ... vs State Of Rajasthan
2021 Latest Caselaw 3959 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 1752/2020

                                   Rajendra Prasad Sharma S/o Bahadur Singh Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Tanveer Ahamad, through VC.

For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

24/08/2021

Counsel for the petitioner seeks one week's time to place on

record the judgment passed by the Division Bench of this court in

the matter of Chhotu Lal Gurjar Vs. State of Rajasthan & Ors.

passed in D.B. Special Appeal (Writ) No.1263/2015 decided on

11.11.2016.

List on 18.09.2021.

(INDERJEET SINGH),J

MG/153

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