Mahmud Khan S/O Late Ibrahim Khan vs State Of Rajasthan
2021 Latest Caselaw 3958 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9876/2021

                                    Mahmud Khan S/o Late Ibrahim Khan
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Swadeep Singh Hora For Respondent(s) : Mr Rajendra Yadav, AAG Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/08/2021

Learned Additional Advocate General appearing for the State,

seeks time on the ground that FBI wants to intervene in this

matter.

List this matter on 31.08.2021 at 3:00 pm.

Till then, interim order, if any shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /2

Powered by TCPDF (www.tcpdf.org)