Vijay [email protected] S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3924 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Criminal Appeal No. 1157/2019

                                   Vijay [email protected] S/o Shri Bhagirath
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Inderjeet Singh for Mr. Satya Pal Poshwal For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/08/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /4

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