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Rambhagat Modi S/O Ramjidas Modi vs Ramsharan Modi S/O Ramjidas Modi
2021 Latest Caselaw 3914 Raj/2

Citation : 2021 Latest Caselaw 3914 Raj/2
Judgement Date : 19 August, 2021

Rajasthan High Court
Rambhagat Modi S/O Ramjidas Modi vs Ramsharan Modi S/O Ramjidas Modi on 19 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8456/2021

                                   Rambhagat Modi S/o Ramjidas Modi
                                                                                                        ----Petitioner
                                                                         Versus
                                   Ramsharan Modi S/o Ramjidas Modi
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sandeep Pathak For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/08/2021

It is contended by counsel for the petitioner that Board of

Revenue without issuing notice to the petitioner allowed the

revision petition.

Issue notice to the respondent.

Issue notice on the revision petition as well as on the stay

application.

In the meantime, operation of the impugned order shall

remain stayed.

Rule is made returnable within two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /3

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