Dr Balwant Singh vs State Of Rajasthan Through Pp
2021 Latest Caselaw 3912 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             S.B. Criminal Revision Petition No. 116/2017

                                    Dr Balwant Singh
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan Through Pp
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Prahlad Sharma For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/08/2021

List after one week.

Till then, interim order, if any shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /129

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