Kaushal Kishor S/O Nandbihari vs State Of Rajasthan
2021 Latest Caselaw 3891 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1205/2021

                                    Kaushal Kishor S/o Nandbihari, Aged About 19 Years, R/o
                                    Naunera P.s. Itawa District Kota Raj
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan, Through P.p
                                                                                                      ----Respondent

For Appellant(s) : Mr. Abdul Kalam Khan For Respondent(s) : Mr. Prashant Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/08/2021

Admit.

Call for the record.

Issue notice to the respondent.

Learned Public Prosecutor accepts notice on behalf of the

State.

List this matter for hearing after receipt of the record.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /65

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