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Jitendra S/O Ramprasad vs State Of Rajasthan
2021 Latest Caselaw 3888 Raj/2

Citation : 2021 Latest Caselaw 3888 Raj/2
Judgement Date : 18 August, 2021

Rajasthan High Court
Jitendra S/O Ramprasad vs State Of Rajasthan on 18 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             5731/2021

                                   Jitendra S/o Ramprasad
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rishu Jain for Mr. Abdul Rahim Khan For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/08/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA/19

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