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Dinesh Kumar S/O Shri Chenaram vs The State Of Rajasthan
2021 Latest Caselaw 3885 Raj/2

Citation : 2021 Latest Caselaw 3885 Raj/2
Judgement Date : 18 August, 2021

Rajasthan High Court
Dinesh Kumar S/O Shri Chenaram vs The State Of Rajasthan on 18 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                            12959/2021

                                   Dinesh Kumar S/o Shri Chenaram
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Saroj Kumari Trivedi For Respondent(s) : Mr. Prashant Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/08/2021

Learned Public Prosecutor is directed to call for the report

from the Police Authorities with regard to ailment of the wife of

petitioner and as to whether she requires surgery.

List this matter on 25.08.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /48

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