Arjun Lal vs State Of Rajasthan And Anr
2021 Latest Caselaw 3837 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Criminal Revision Petition No. 1198/2017

                                   Arjun Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan And Anr
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Aslam S Khan for Mr. Girish Khandelwal For Respondent(s) : Mr. Imran Khan, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/08/2021

Registrar (Judicial) is directed to call for the status report

from the trial Court.

List this matter on 27.08.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /22

Powered by TCPDF (www.tcpdf.org)