Golu Mehra S/O Babu Lal vs State Of Rajasthan
2021 Latest Caselaw 3836 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 882/2021

                                   Golu Mehra S/o Babu Lal
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. R P Vijay with Mr. Sunil Vijay For Respondent(s) : Mr. Imran Khan, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/08/2021

Admit.

Record is received.

Issue notice to the respondent.

Learned Public Prosecutor accepts notice on behalf of the

State.

List this matter for hearing in due course.

(PANKAJ BHANDARI),J

ARTI SHARMA /20

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