Mewa [email protected] Lal Bola S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3834 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Criminal Revision Petition No. 1699/2019

                                   Mewa [email protected] Lal Bola S/o Shri Pooranmal Jat
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. D K Dixit for Mr. Ajay Kumar Bajpai For Respondent(s) : Mr. Yashvant Kankhadiya, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/08/2021

Issue notice to the respondent/s.

Rule is made returnable within four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /31

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