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Shri Rajesh Koolwal vs Shankar Lal Sharma S/O Late Shri ...
2021 Latest Caselaw 3800 Raj/2

Citation : 2021 Latest Caselaw 3800 Raj/2
Judgement Date : 16 August, 2021

Rajasthan High Court
Shri Rajesh Koolwal vs Shankar Lal Sharma S/O Late Shri ... on 16 August, 2021
Bench: Indrajit Mahanty, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Special Appeal Writ No. 182/2019

                                   Shri Rajesh Koolwal
                                                                                                      ----Appellant
                                                                       Versus
                                   Shankar Lal Sharma S/o Late Shri Jwalaram Ji Sharma
                                                                                                    ----Respondent

For Appellant(s) : Mr. RN Mathur, Sr. Counsel assisted by Mr. Rupin Kala, through VC For Respondent(s) : Mr. Shankar Lal Sharma, respondent in person.

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

16/08/2021

As prayed, list on 18.08.2021.

(MANOJ KUMAR VYAS),J (INDRAJIT MAHANTY),CJ

KAMLESH KUMAR /17

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