Suresh Son Of Kishanaram vs State Of Rajasthan
2021 Latest Caselaw 3793 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             4569/2021

                                    Suresh Son Of Kishanaram
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Aslam S. Khan for Mr. Girish Khandelwal For Complainant(s) : Mr. Dinesh Pareek For State : Mr. Sher Singh Mahal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/08/2021

Counsel for the petitioner informs the Court that petitioner

has taken no objection from him.

List this matter after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /7

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