Hanuman Ram S/O Hemaram vs State Of Rajasthan
2021 Latest Caselaw 3792 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             1174/2021

                                    Hanuman Ram S/o Hemaram
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman For Respondent(s) : Mr. Tej Prakash Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/08/2021

List this matter after two weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /3

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