Ashok Kumar @ Rahul S/O Shri Devraj vs State Of Rajasthan
2021 Latest Caselaw 3790 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             8816/2021

                                    Ashok Kumar @ Rahul S/o Shri Devraj
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anil Kumar Tailor for Ms. Swati Tank For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/08/2021

Registrar (Judicial) is directed to call for the report from the

Court below, explaining the reason why statement of material

witnesses have not been recorded so far.

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /15

Powered by TCPDF (www.tcpdf.org)