Citation : 2021 Latest Caselaw 3786 Raj/2
Judgement Date : 16 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Second Bail Application No.
3563/2021
Mohd. Jamruddin S/o Mohd. Ishaak Miya
----Petitioner
Versus
Narcotics Control Bureau
----Respondent
For Petitioner(s) : Mr. Anil Kumar Upman For Respondent(s) : Mr. Tej Prakash Sharma
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
16/08/2021
List this matter after two weeks, as prayed.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /6
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