Jeetu @ Jitendra S/O Shri Jiledar vs State Of Rajasthan
2021 Latest Caselaw 3783 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No. 12555/2021

                                   Jeetu @ Jitendra S/o Shri Jiledar
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Dushyant Jain on behalf of Mr. Anil Jain For Respondent(s) : Mr. S.K. Mahala, PP

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

16/08/2021

Learned counsel for the petitioner prays for and is granted

time to place on record copy of the judgment passed in respect of

co-accused as well as order sheets of the learned trial Court from

10.07.2021 onwards.

List the matter on 01.09.2021.

(MAHENDAR KUMAR GOYAL),J

Sudha/121

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