Gopi vs State Of Raj And Ors
2021 Latest Caselaw 3739 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 11929/2018

                                    Gopi
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Raj And Ors
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Mohd. Adil for Mr. Sudesh Bansal For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

13/08/2021

List this case again on 15.09.2021.

Interim order, if any, shall continue.

(SANJEEV PRAKASH SHARMA),J

saurabh/171

Powered by TCPDF (www.tcpdf.org)