Gopal Nitarwal S/O Boduram vs State Of Rajasthan
2021 Latest Caselaw 3573 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             9677/2021

                                   Gopal Nitarwal S/o Boduram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Pradeep Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/08/2021

Registrar (Judicial) is directed to call for the status report

from the Court below.

List these matters after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /22

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