Amit Sharma S/O Shri Suresh ... vs The State Of Rajasthan
2021 Latest Caselaw 3571 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            10571/2021

                                   Amit Sharma S/o Shri Suresh Chandra Sharma
                                                                                                          ----Petitioner
                                                                        Versus
                                   The State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sudhir Jain For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/08/2021

Learned Public Prosecutor is directed to call for the

Investigating Officer to inquire as to why petitioner has not been

arrested in the different F.I.Rs. which have been registered against

him.

List this matter on 18.08.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /25

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