Akhtar Hussain S/O Islam vs The State Of Rajasthan
2021 Latest Caselaw 3569 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Fifth Bail Application No.
                                                            10500/2021

                                   Akhtar Hussain S/o Islam
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Aslam S Khan for Mr. Girish Khandelwal For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/08/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /23

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