Kewalram S/O Gopilal vs The State Of Rajasthan
2021 Latest Caselaw 3568 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            11647/2021

                                   Kewalram S/o Gopilal
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Javed Mohammed Khan for Mr. Ali Mohammed Khan For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/08/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter on 23.08.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /40

Powered by TCPDF (www.tcpdf.org)