Vimal S/O Sh. Ramesh Chand vs The State Of Rajasthan
2021 Latest Caselaw 3564 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             9188/2021

                                   Vimal S/o Sh. Ramesh Chand
                                                                                                      ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Second Bail Application No. 10385/2021 Aashish Meena S/o Sh. Ramgilas @bumbi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Harsh Sharma for Mr. Anurag Sharma Mr. Yashvardhan Nandwana for Mr. Rajesh Goswami For Complainant(s) : Mr. Praveen Balwada with Mr. Ishan Mishra For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/08/2021

Registrar (Judicial) is directed to call for the status report

from the Court below.

List these matters after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /20-21

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