Smt. Urvashi Vaishnav W/O Shri ... vs Shyam Sudner Vaishnav S/O Shri ...
2021 Latest Caselaw 3558 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Transfer Application No. 85/2021

                                    Smt. Urvashi Vaishnav W/o Shri Shyam Sunder Vaishnav, D/o
                                    Shri Prem Prakash Vaishnav,
                                                                                                          ----Petitioner
                                                                           Versus
                                    Shyam Sudner Vaishnav S/o Shri Satyanarayan Vaishnav,
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Anoop Agarwal For Respondent(s) :

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

10/08/2021

izR;FkhZx.k ds uksfVl vne rkehy foyac ls izkIr gksus dh fjiksVZ ds lkFk izkIr gq, gSaA izR;FkhZx.k dks u;s fljs ls uksfVl nks izfr;ksa esa nks lIrkg esa okilh ;ksX; tkjh fd;s tkdj ,d izfr jftLVMZ iksLV ls o nwljh izfr ;ksX; vf/koDrk izkFkhZ dks okLrs rkehy nLrh iznku dh tkosA fuosnu vuqlkj i=koyh nks lIrkg i"pkr lwphc) gksA

(RAMESHWAR VYAS),J

S. N. LOHRA /39

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