Ummed S/O Late Shri Kamlesh ... vs State Of Rajasthan
2021 Latest Caselaw 3557 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      D.B. Criminal Appeal No. 21/2020

                                   Ummed
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. Ashish Sharma Upadhyay, Advocate For Respondent(s) : Ms. Alka Bhatnagar, PP

HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE RAMESHWAR VYAS

Order

10/08/2021

Learned PP is directed to verify as to whether an appeal

has been filed by the State against the judgment of acquittal

dated 24.10.2019 passed by the trial court.

List on 25.8.2021, as prayed.

(RAMESHWAR VYAS),J (PRAKASH GUPTA),J

DK/31

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