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Naresh Kumar Son Of Sharvan Lal vs State Of Rajasthan
2021 Latest Caselaw 3554 Raj/2

Citation : 2021 Latest Caselaw 3554 Raj/2
Judgement Date : 10 August, 2021

Rajasthan High Court
Naresh Kumar Son Of Sharvan Lal vs State Of Rajasthan on 10 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1125/2021

                                   Naresh Kumar Son Of Sharvan Lal
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Umesh Kumar Sharma For Complainant(s) : Mr. Ritesh Jain For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/08/2021

Put up this matter before another Bench.

(PANKAJ BHANDARI),J

ARTI SHARMA/ 39

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