Raghvendra Singh vs Board Of Revenue For Rajasthan
2021 Latest Caselaw 13191 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 400/2021

Raghvendra Singh

----Appellant Versus Board Of Revenue For Rajasthan

----Respondent

For Appellant(s) : Mr. Rahul Vyas for Mr. Kuldeep Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

27/08/2021

Learned counsel for the appellant prays for and is

granted four weeks' time to remove the defects.

(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J

61-msrathore/-

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