Municipal Board, Banswara vs Kesar Devi @ Mani Devi
2021 Latest Caselaw 13174 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 77/2021

Municipal Board, Banswara

----Appellant Versus Kesar Devi @ Mani Devi

----Respondent

For Appellant(s) : Mr. Mahendra Trivedi.

For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

26/08/2021

Learned counsel for the appellant prays for time to find out

as to whether the defendant No.1 - Rajasthan Housing Board has

also challenged the judgment and decree passed by the appellate

court.

List after 2 weeks.

(ARUN BHANSALI),J 21-Sachin/-

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