Hari Ram vs Union Of India (Ncb)
2021 Latest Caselaw 13006 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 10343/2021

Hari Ram S/o Sh. Ogad Ram, Aged About 50 Years, Sanjay Colony, Street No. 03, Pratapngar, P.s. Pratapnagar, Dist. Chittorgarh. (At Present Lodged In Central Jail, Jodhpur).

----Petitioner Versus Union Of India (Ncb), Through Ncb

----Respondent

For Petitioner(s) : Ms. Sumitra Choudhary For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/08/2021

Having heard learned counsel for the petitioner and after

going through the material available on record, no case for grant

of interim bail is made out.

Hence, the interim bail application preferred by the petitioner

under Section 439 Cr.P.C. is rejected.

(VIJAY BISHNOI),J

Surabhii/58-

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