Smt. Sangeeta Devi vs The Municipal Corporation ...
2021 Latest Caselaw 13005 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2924/2021

Smt. Sangeeta Devi

----Petitioner Versus The Municipal Corporation Udaipur

----Respondent

For Petitioner(s) : Mr. Sachin Acharya For Respondent(s) : Mr. RD Rastogi, ASG (through VC) Mr. Bhanu Pratap Bohra Sr. CGS Mr. Akshay Bhardwaj

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/08/2021

The application (IA No. 01/21) preferred on behalf of the

petitioner for early listing of the case is considered and disposed

of.

Let this writ petition be listed on 04.09.2021 alongwith S.B.

Civil Writ Petition No. 2922/2021.

(VIJAY BISHNOI),J

31-mohit/-

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