N.I.C.Ltd vs Moti Lal And Ors
2021 Latest Caselaw 12995 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 1894/2012

The National Insurance Company Ltd., Branch Commercial Area, In front of Forest Department, Dahod Road, Banswara, District Banswara.

----Appellant Versus

1. Shri Motilal S/o. Myachand Kalal, aged 50 years, by caste Kalal, R/o. Sajjangarh, Tehsil Kushalgarh, District Banswara(Raj.).

2. Smt. Kanta Devi W/o. Shri Motilal Kalal, aged 45 years, by caste Kalal, R/o. Sajjangarh, Tehsil Kushalgarh, District Banswara (Raj.).

---Claimants

3. Shri Sanjay Kumar S/o. Saryuprasad Mahton (Mehta), by caste Awadh Bania, R/o. Jawahar Nagar, Post Kanja, District Purniya (Bihar) hall Bank Manager, Bank of Baroda Branch Himmatigadi, Tehsil Kushalgarh, District Banswara(Raj.).

--- Respondent-Non-applicant No.1

---Owner-Driver of the Vehicle

----Respondents

For Appellant(s) : Mr. Kuldeep Vaishnav For Respondent(s) : None present

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

19/08/2021

On the oral request made by the learned counsel for the

appellant for withdrawal of the present appeal, the present appeal

is dismissed as withdrawn.

(VINIT KUMAR MATHUR),J 98-SunilS/-

Powered by TCPDF (www.tcpdf.org)