Mohanlal vs Kamla Devi
2021 Latest Caselaw 12970 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5637/2021

Mohanlal & Ors.

----Petitioners Versus Kamla Devi

----Respondent

For Petitioner(s) : Mr. Manish Rajpurohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/08/2021

The application (01/21) with a prayer for issuing

fresh notice and for giving the same 'dasti' to learned

counsel for the petitioners is considered and allowed.

Let fresh notice be issued to the respondent and be

given 'dasti' to learned counsel for the petitioners for

service.

(VIJAY BISHNOI),J

97-msrathore/-

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