Salim Mohammad vs State Of Rajasthan
2021 Latest Caselaw 12965 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 301/2021

Salim Mohammad

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Naresh Khatri For Respondent(s) : Mr S.S. Rajpurohit Public Prosecutor

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

18/08/2021

Service is complete as the Public Prosecutor is appearing for

the sole respondent State.

Issue fresh requisition for record of the case from the

concerned court below.

Learned Public Prosecutor is directed to procure the custody

certificate and criminal antecedents report of the petitioner.

List the case on 10.09.2021.

(GOVERDHAN BARDHAR),J

3-MMA/-

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