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M/S. Galaxy Mining Private Ltd vs State Of Rajasthan
2021 Latest Caselaw 12958 Raj

Citation : 2021 Latest Caselaw 12958 Raj
Judgement Date : 18 August, 2021

Rajasthan High Court - Jodhpur
M/S. Galaxy Mining Private Ltd vs State Of Rajasthan on 18 August, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7164/2021

M/s. Galaxy Mining Private Ltd.

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. B.S. Sandhu For Respondent(s) : Mr. Sandeep Shah, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/08/2021

List on 07.09.2021.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

136-mohit/-

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