Vijay Raj @ Bhapa Ram vs The Union Of India And Ors
2021 Latest Caselaw 12955 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1683/2018

Vijay Raj @ Bhapa Ram

----Petitioner Versus The Union Of India And Ors.

                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. K.R. Choudhary
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/08/2021

The application (IA No. 01/21) preferred on behalf of the

petitioner for early listing of the case is considered and disposed

of.

Let this writ petition be listed on 07.09.2021.

(VIJAY BISHNOI),J

72-mohit/-

Powered by TCPDF (www.tcpdf.org)